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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1)(b) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(b)the means of access from the street or streets to all the buildings existing and proposed in the site, to the parking spaces and facilities provided in the site for scavenging and fire protection;