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State of Goa - Section

Section 13 in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

13. Term of Office and allowances of members of the Board.

(1)Members of Class B and Class C in section 12 above shall hold office for a term of four years from the date on which their names are published in the Official Gazette:Provided that the term of office of the outgoing members shall extend to and expire, on the day immediately preceding the date on which the names of their successors are published in the Official Gazette.
(2)Members shall be entitled to such allowances as are determined by regulations made by the Board.