Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Haryana - Subsection Section 24(1) in Faridabad Complex Administration Building Rules, 1989 (1)The minimum size of a plot for industrial use shall be;(i)as per the approved layout plan and/or(ii)as obtained on 15th January, 1972.
