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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(6) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(6)Reading of Main and Check Meters shall be taken periodically at appointed day and hour by authorised officer of distribution licensee as per procedure specified in State Grid Code.Meter readings shall be immediately communicated by the distribution licensee within 12 hours to State Load Despatch Center, State Transmission Utility and generating company/or the trading licensee, as the case may be.