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[Cites 0, Cited by 0] [Section 51(6)] [Section 51] [Entire Act]

State of Tamilnadu - Subsection

Section 51(6)(b) in Tamil Nadu Combined Development and Building Rules, 2019

(b)CER shall give a certificate of structural safety of construction while submitting the progress report as per proforma given in Form 3 and 4 in Annexure - XIV at the different stages of construction and at the time of completion as per proforma given in Form 7 in Annexure - XIV.