Section 4(34) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978
(34)to make provisions for the following activities and, activities allied thereto:(a)for continuing Education, Adult Education, Extension Services, Extra-Mural teaching and other recognised educational activities;(b)for physical education, National Cadet Corps, National Service Scheme, National Sports Organisation, Military training and such other recognised activities;(c)for students' unions; and(d)for Sports and athletic activities;
