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[Cites 0, Cited by 0] [Section 4(34)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(34)(b) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(b)for physical education, National Cadet Corps, National Service Scheme, National Sports Organisation, Military training and such other recognised activities;