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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Rajasthan - Subsection

Section 99(5) in First Statutes of the University of Udaipur

(5)In case of a committee dealing upto the Post-graduate study, there shall be atleast 3 internal members who shall be heads of the Post-graduate Departments or Post-graduate teachers to the extent the number of such heads is less than 3 in the University or any affiliated colleges or approved institutions.