Madhya Pradesh High Court
General Secretary Skms Union (Aituc) Po ... vs Chief General Manager on 14 February, 2018
THE HIGH COURT OF MADHYA PRADESH WP-11797-2017 (GENERAL SECRETARY SKMS UNION (AITUC) PO CHANDEMETA Vs CHIEF GENERAL MANAGER) 3 Jabalpur, Dated : 14-02-2018 Shri Ashish Shrivastava, learned counsel for the petitioner. List this matter before a Bench, in which, I (Sujoy Paul, J.) is not a member.
sh (SUJOY PAUL) e JUDGE ad Pr a Digitally signed by hy ac/-
ANIL CHOUDHARY Date: 2018.02.14 ad 17:11:32 +05'30' M of rt ou C h ig H