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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(c) in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976

(c)Daftari By promotion from amongst permanentpeons, farrashes and liftmen.Provided that for the post of daftari onlysuch persons shall be eligible who, to thesatisfaction of the appointing authority,posses requisite knowledge and experienceof the work of book binding.