Bombay High Court
Raksha Kiit Gosher vs Official Liquidator Of Woodland Garde ... on 12 March, 2020
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMPANY APPLICATION NO. 453 OF 2017
In
OFFICIAL LIQUIDATOR REPORT 21 OF 2016
Woodlands Garden Cafe ....Petitioner
V/S
Official Liquidator Of Woodland Garden Cafe ....Respondent
And 8 Ors WITH CONTEMPT PETITION(COMPANY PETN.) NO. 3 OF 2019 In COMPANY APPLICATION 453 OF 2017 Raksha Kiit Gosher ....Petitioner V/S Official Liquidator Of Woodland Garde Cafe ....Respondent And 11 Ors.
Mr. Mandar Soman i/b Dewani and Associates for Applicant in CA/453/2017;
Mr. Rashid Khan i/b Vivek V. Phadke for Petitioner in CNPCP/3/2019;
Mr. Swapnil Patil for Respondent No. 11; Ms. Minakshi Surve for Respondent No. 12; Mr. Naushad Engineer, Advocate for Official Liquidator; Mr. Mahendhar Aithe, Company Prosecutor present.
CORAM : K.R. SHRIRAM, J
DATE : 12th March, 2020
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