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[Entire Act]
Union of India - Section
Section 1st in National Medical Commission (Annual Statement of Accounts, Submission of Annual Report and Other Reports and Statements) Rules, 2019
1st. April .......................To 31st March ..........................
| Receipt | SCH | Current Year | Previous Year | Payments | SCH | Current Year | Previous Year |
| Opening Balance As On 1st April | |||||||
| Fdr's With Bank | |||||||
| Saving Bank A/c | Withdrawal/payment | ||||||
| Total | Loans & Advances | ||||||
| Recoveries/sub-ascription | Refund To Commission | ||||||
| Recovery Of Advanced | |||||||
| Subscription | Total | ||||||
| Contribution From Commission | Bank Charges | ||||||
| Total | Total | ||||||
| Interest | ClosingBalance As On 31st March | ||||||
| Fdr's | Fdr's With Bank | ||||||
| Saving Bank A/c | Saving Bank A/c | ||||||
| Total | Total | ||||||
| Grand Total | Grand Total | ||||||
| Annexure-III | |||
| Liabilities | Schedule | Current Year | Previous Year |
| Corpus Fund/capitalFundInterest Payable To Commission | |||
| Total | |||
| Assets | |||
| Fixed AssetsCurrent Assets, Loan & Advances | |||
| Total |
| Accounts Officer | Secretary |