Section 54 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Generation, Transmission and Distribution Multi Year Tariff) Regulations, 2018

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Section 54 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Generation, Transmission and Distribution Multi Year Tariff) Regulations, 2018

54. "Transmission System User" shall mean the Distribution Licensee or Open Access User, as the case maybe, who uses the intra-State transmission network for the purpose of transmission of electricity;