Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act] State of Gujarat - Subsection Section 24(2)(ii) in The Shree Somnath Sanskrit University Act, 2005 (ii)three teachers nominated by the Vice-Chancellor from the University Departments other than the Deans of Faculty and colleges,