Section 278(2) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
(2)Detailed provisions in respect of the following matters concerning benefits enumerated in Rule 277, namely : -(i)nature of benefit;(ii)person to whom benefit shall be payable ;(iii)conditions of eligibility, if any, besides that specified in Rule 277; and(iv)broad guidelines, if any, governing the rate at which benefit shall be paid; shall be as specified in Schedule XIII appended to these Rules.