Section 278(2)(iv) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

[Cites 0, Cited by 0] [Section 278(2)] [Section 278] [Entire Act]

(iv)broad guidelines, if any, governing the rate at which benefit shall be paid; shall be as specified in Schedule XIII appended to these Rules.

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