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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(2)(d) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(d)The Secretary to the State Government in the Education Department [or his nominee who shall be an officer, not below the rank of a Joint Secretary, in the Education Department.] [ Instituted by Notifiction No. 1262/12-8-92,400(68)-1992. dated 24th August, 1992] ... Ex-officio.