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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 55(1)(e) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(e)if the licensee fails to make good the deficiency or remove the cause of suspension of licence within the specified period under rule 54.