Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(9)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(9)(b) in The Rajasthan Subordinate Accounts Service Rules, 1963

(b)In case the year of passing (a) is the same then the total length of service in Ministerial Cadre shall be taken into consideration for determination of inter se seniority.