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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(9) in The Rajasthan Subordinate Accounts Service Rules, 1963

(9)[] [Substituted by No. F. 2(3)DOP/A-II/78, 18-8-1982.] That the persons selected and appointed as Junior Accountant from amongst the persons who have passed the Junior Diploma Course Examination shall rank Junior to those Junior Accountants who were previously Accounts Clerks or Upper Division Clerks.The inter se seniority of persons who have passed the Junior Diploma Course Examination shall be determined as follows:-
(a)Year of passing the Junior Diploma Course Examination (Examination held by different Universities in the same year would be treated as one examination for the year for this purpose) and;
(b)In case the year of passing (a) is the same then the total length of service in Ministerial Cadre shall be taken into consideration for determination of inter se seniority.
(c)In case (a) and (b) are the same then the persons born earlier should rank senior.