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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(b) in Orissa Universities Act, 1989

(b)contributions which may be made by the State Government on such conditions as they may impose, towards the development of laboratories, libraries, museums and workshops; salaries of such teachers of the University as are appointed for research work and towards the advancement and dissemination of knowledge in particular branches of learning.