Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 26 in Orissa Universities Act, 1989

26. General Fund of University.

- The University shall have a fund called the General Fund to which shall be credited: -
(a)It's income from fees, endowments and grants, if any; and
(b)contributions which may be made by the State Government on such conditions as they may impose, towards the development of laboratories, libraries, museums and workshops; salaries of such teachers of the University as are appointed for research work and towards the advancement and dissemination of knowledge in particular branches of learning.