Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] Greater Bengaluru City Corporation - Section 33(e) in Bangalore Water Supply and Sewerage Act, 1964 (e)for animals, where they are kept for sale or hire or for the sale of their produce or any preparation therefrom;
