Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9A] [Entire Act] State of Rajasthan - Subsection Section 9A(2) in First Statutes of the Jai Narayan Vyas University Jodhpur (2)In the Faculty of Commerce, Law, Engineering, there shall be one Committee of Courses and Studies for each one of them.
