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State of Rajasthan - Section

Section 9A in First Statutes of the Jai Narayan Vyas University Jodhpur

9A. [ Constitution of Committee of Course and Studies] [Added by Senate on 9-12-1964. Assent of the Chancellor recd. on 20-7-1965.].

(1)There shall be a Committee of Courses and Studies for each of the subjects mentioned below against the Faculties of Arts, Social Sciences, Science and Education.
(i)Faculty of Arts. - English, Hindi, Sanskrit, History, Philosophy, Music, Home Science, Fine Arts and Painting and Comparative Literature and Language Studies.
(ii)Faculty of Social Sciences. - Economics, Sociology, Political Science and Geography.
(iii)Faculty of Science. - Physics, Mathematics, Chemistry, Zoology, Botany and Geology.
(iv)Faculty of Education. - Education and Psychology.
(2)In the Faculty of Commerce, Law, Engineering, there shall be one Committee of Courses and Studies for each one of them.
(3)Committee shall consists of the following members:
(i)In the Faculties of Arts, Social Sciences, Science and Education, the Committees shall be constituted as follows: -
(a)The Head of the Department who shall also be the Convener,
(b)Readers not exceeding three in number, by rotation in order of seniority in case of subjects taught up to the post-graduate standard, and one in case of subjects taught up to degree standard,
(c)One Lecturer by rotation in order of seniority,
(d)Two persons other than the teachers of the University having expert knowledge of the subject to be nominated by the Vice-Chancellor in consultation with the Convener,
(e)Till a post-graduate Department of Education is established, the Committee of Courses and Studies in Education shall consist of: