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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(2) in Statutes of the Homoeopathy University, Jaipur, 2011

(2)The categories of teachers, other teaching and research staff, their designations, respective eligibility criteria/qualifications, selection processes, terms and conditions of service, and duties and functions of each Category of teachers shall be in accordance with the Guidelines laid down in Schedule III of these Statutes.