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State of Rajasthan - Section

Section 24 in Statutes of the Homoeopathy University, Jaipur, 2011

24. Teachers and Other Academic Staff.

(1)There shall be the following categories of Teacher:
(a)Professors : -
(b)Associate Professors and
(c)Assistant Professors.
(2)The categories of teachers, other teaching and research staff, their designations, respective eligibility criteria/qualifications, selection processes, terms and conditions of service, and duties and functions of each Category of teachers shall be in accordance with the Guidelines laid down in Schedule III of these Statutes.
(3)Teachers would be required to perform, in an honorary capacity, duties in relation to the University student activities, in addition to those that they are required to perform as teachers in their respective disciplines.
(4)Subject to clause (1), the Board of Management may establish or abolish posts for different categories of teachers from time to time, on the basis of recommendations of the Academic Council.
(5)Subject to clause (1), the Board of Management may likewise establish or abolish posts for different categories of research fellows/scholars/associates, and technical staff, and determine the eligibility criteria and selection process:Provided that the eligibility criteria, selection process and other terms and conditions shall always take into account the norms laid down by the Regulatory Bodies, as applicable.