Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 534C] [Entire Act] State of Odisha - Subsection Section 534C(d) in Orissa Municipal Rules, 1953 (d)in a site exceeding 1,000 square yards but not exceeding 1,400 square yards in area, 15 feet from the nearest road boundary;
