Notwithstanding anything contained in Rule 534-B, the following minimum space (set backs) shall be left open along the entire front boundary of a site-(i)In areas other than a bazar area-(a)in a site exceeding 2,500 square yards in area, 40 feet from the nearest road boundary;(b)in a site exceeding 2,000 square yards but not exceeding 2,500 square yards in area, 30 feet from the nearest road boundary;(c)in a site exceeding 1,400 square yards but not exceeding 2,000 square yards in area, 20 feet from the nearest road boundary;(d)in a site exceeding 1,000 square yards but not exceeding 1,400 square yards in area, 15 feet from the nearest road boundary;(e)in a site exceeding 500 square yards but not exceeding 1,000 square yards in area, 10 feet from the nearest road boundary;(f)in a site not exceeding 500 square yards in area, 6 feet from the nearest road boundary,(ii)in a bazar area, 5 feet from the nearest road boundary.
