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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(1)(d) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(d)25% of the charges collected from the short-term customers shall be retained by transmission and/or distribution licensee and the balance 75% shall be adjusted towards reduction in transmission and/or wheeling charges of the transmission and/or distribution licensee respectively chargeable to long-term customers and/or retail tariff of the consumers of the distribution licensee.