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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(a) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

(a)Candidates should have passed 10+2 examination conducted by Board of Intermediate Education, Andhra Pradesh or related Vocational Courses conducted by Board of Intermediate Education, Andhra Pradesh along with bridge course(s) conducted by it for candidates enrolled during 2000-2002 and subsequent batches or any other examination recognized as equivalent there to by the Board of Intermediate Education, Andhra Pradesh, and should have secured not less than 50% marks in the aggregate with Mathematics and English as subjects of examination for admission into 5 year B.Arch degree course and not less than 50% marks in the aggregate with any subjects for admission into 4 year B.Plng. degree course: or