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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(xvi) in State Water Resources Regulatory Authority (Manner and Guidelines to Ensure Smooth, Uninterrupted and Leakage free Supply of Water to Farmers) Regulations, 2018

(xvi)In case of major/medium canals, the closure of canals and reopening thereof after maintenance should be known to the beneficiaries sufficiently in advance through Water Users Committees, print, electronic and social media, as well as through traditional methods like beating of drums and pasting of informative handbills in local language at important locations such as Panchayat Ghars, State Government offices, etc.