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Himachal Pradesh High Court

Nic Ltd. vs . Geto Devi @ Geeta Devi & Ors A/W on 1 August, 2023

Author: Virender Singh

Bench: Virender Singh

NIC Ltd. Vs. Geto Devi @ Geeta Devi & ors a/w connected matters .

FAO No. 93 of 2013 a/w FAO Nos 4137 of 2013 and 253 of 2015 FAO No. 93 of 2013 1.8.2023 Present: Mr. Deepak Bhasin, Senior Advocate with Mr. Sambhav Bhasin, Advocate, for the appellant.

Mr. Arun Kaushal, Advocate vice Ms. Archana Dutt, Advocate, for respondents No. 1 and 2.

Mr. Rahul Gathania, Advocate vice Ms. Ambika Kotwal, Advocate, for respondent No. 3. Ms. Seema Guleria, Advocate, for respondent No. 4.

Mr. Jai Ram Sharma, Advocate, for respondent No. 5.

FAO No. 4137 of 2013 Mr. Arun Kaushal, Advocate vice Ms. Archana Dutt, Advocate, for the appellant.

Mr. Rahul Gathania, Advocate vice Ms. Ambika Kotwal, Advocate, for respondent No. 1. Ms. Seema Guleria, Advocate, for respondent No. 2.

Mr. Jai Ram Sharma, Advocate, for respondent No. 3.

Mr. Deepak Bhasin, Senior Advocate with Mr. Sambhav Bhasin, Advocate, for respondent No. 4.

FAO No. 253 of 2015

Mr. Rahul Gathania, Advocate vice Ms. Ambika Kotwal, Advocate, for the appellant.

Mr. Arun Kaushal, Advocate vice Ms. Archana Dutt, Advocate, for respondents No. 1 and 2.

Ms. Seema Guleria, Advocate, for respondent No. 3.

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Mr. Jai Ram Sharma, Advocate, for respondent No. 5.

.

Mr. Deepak Bhasin, Senior Advocate with Mr. Sambhav Bhasin, Advocate, for respondent No. 6.

Name of respondent No. 4 is deleted.

List on 22.8.2023, as prayed for.

(Virender Singh) Judge August 1, 2023 (kalpana) ::: Downloaded on - 01/08/2023 20:51:18 :::CIS