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State of Himachal Pradesh - Section

Section 72 in Himachal Pradesh Municipal Election Rules, 2015

72. Closing of poll.

(1)The Presiding Officer shall close a polling station at the hour fixed in that behalf and shall not admit there-to any voter after that hour :Provided that all the voters present within the polling station before it is closed shall be entitled to cast votes.
(2)Any question that may arise as to whether voter shall for the purpose of the provision of sub-rule (1), be allowed to be present within the polling station before it is closed, shall be decided by the Presiding Officer, whose decision shall be final.