Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Chattisgarh - Subsection Section 43(2) in The Chhattisgarh Municipalities Act, 1961 (2)[ The meeting under sub-section (1) shall be presided over by such officer as mentioned in sub-section (2) of Section 55] [Substituted by M.P. Act No. 20 of 1998.].
