Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in Use of Very Low Power Radio Frequency Devices or Equipments for Inductive Applications (Exemption from Licensing Requirement) Rules, 2015 2. [ Application. [Substituted by Notification No. G.S.R. 996(E), dated 5.10.2018 (w.e.f 16.9.2015).] - These rules shall be applicable in the 302 to 435 KHz, 855 to 1050 KHz and 1.89 to 2.31 MHz frequency bands.]
