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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(v) in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004

(v)Every transmission licensee shall declare ST _ RATE, calculated in accordance with clause (ii) above, which shall remain fixed for a period of one year.