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State of Assam - Section

Section 45 in Fishery Rules

45.

The Deputy Commissioner or the Sub-divisional Officer, as the case may be, shall open the tenders in the presence of an Advisory Board consisting of not less than five persons out of which one member should preferably be from actual fishermen of the Scheduled Castes called at the moment and in consultation with that Board submit the proposal to the Commissioner of Divisions for sanctions. The selection of members of the Board shall be strictly confidential.