Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(5)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(5)(a) in The National Cadet Corps Rules, 1948

(a)In the case of a cadet Sergeant and cadet Corporals :-
(i)extra duties not exceeding two;
(ii)admonishment.