Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Goa - Subsection Section 27(2) in The Goa Civil Courts Act, 1965 (2)Every additional District Judge [...] [Omitted the words 'and Assistant Judge' by Amendment Goa Act 22 of 2009.] shall use the seal of the District Judge.
