Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Nagaland - Subsection Section 36(3) in The Global Open University (Nagaland) Act, 2006 (3)An ex officio member ceases to hold the office by virtue of which he became an ex officio member, shall cease to be a member of the Academic Council.
