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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(1)(a) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(a)If there is only one candidate duly nominated for the office of Councillor for any ward of the Municipality, the Election Officer shall declare such candidate to be duly elected.