Supreme Court - Daily Orders
Sonu Soni vs Pradeep Soni on 9 August, 2024
ITEM NO.1604 COURT NO.14 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No.2004/2024
SONU SONI Petitioner(s)
VERSUS
PRADEEP SONI Respondent(s)
(FOR ADMISSION and IA No.168203/2024-STAY APPLICATION and IA
No.168204/2024-EXEMPTION FROM FILING O.T.)
Date : 09-08-2024 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Petitioner(s) M/S. Alliance Juris, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. Issue notice, returnable in four weeks.
2. In the meanwhile, proceedings in Petition No.124 of 2024, titled as “Pradeep Soni Vs. Sonu Soni” pending before Ld. Family Court, Banda, Uttar Pradesh shall remain stayed, until further orders.
(VIJAY KUMAR) (RAM SUBHAG SINGH)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Vijay Kumar
Date: 2024.08.12
16:57:45 IST
Reason: