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Supreme Court - Daily Orders

Sonu Soni vs Pradeep Soni on 9 August, 2024

     ITEM NO.1604                                  COURT NO.14                      SECTION XI

                                       S U P R E M E C O U R T O F        I N D I A
                                               RECORD OF PROCEEDINGS

                                       Transfer Petition (Civil) No.2004/2024

     SONU SONI                                                                   Petitioner(s)

                                                          VERSUS

     PRADEEP SONI                                                                Respondent(s)

     (FOR ADMISSION and IA No.168203/2024-STAY                              APPLICATION     and   IA
     No.168204/2024-EXEMPTION FROM FILING O.T.)

     Date : 09-08-2024 This petition was called on for hearing today.

     CORAM :                   HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA

     For Petitioner(s)                     M/S. Alliance Juris, AOR

     For Respondent(s)

                                UPON hearing the counsel the Court made the following
                                                   O R D E R

1. Issue notice, returnable in four weeks.

2. In the meanwhile, proceedings in Petition No.124 of 2024, titled as “Pradeep Soni Vs. Sonu Soni” pending before Ld. Family Court, Banda, Uttar Pradesh shall remain stayed, until further orders.

     (VIJAY KUMAR)                                                          (RAM SUBHAG SINGH)
     COURT MASTER (SH)                                                      COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
Vijay Kumar
Date: 2024.08.12
16:57:45 IST
Reason: