Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 191 in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

191. Standards, ledger, putlogs.

- The employer shall ensure at a construction site of a building or other construction work that; -
(a)standards of a scaffold are : -
(i)plumb, where practicable ;
(ii)fixed sufficiently close together to secure the stability of such scaffold having regard to all the possible working situations and conditions for the intended use of such scaffold;
(iii)spaced, as close as practicable, to ensure safety and stability of such scaffold;
(b)adequate measures are taken to prevent displacement of a standard of a scaffold either by providing sole plate or a base plate as necessary;
(c)ledgers of metal scaffold are placed at vertical intervals with due regard to safety and stability of such scaffold.
(d)bamboo ledgers are kept as nearly as possible and are placed and fastened to the standards of a scaffold with due regard to the stability of such scaffold.