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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Maharashtra - Subsection

Section 59(10) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(10)He shall make arrangements with the approval of the Vice- Chancellor for holding Conferences, Symposia, Seminars and such other meetings or lectures as may be deemed essential and/or desirable for the benefit of the staff and the Students.