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[Cites 0, Cited by 0] [Section 52(8)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(8)(b) in Tamil Nadu Combined Development and Building Rules, 2019

(b)Size. - The minimum size of the mezzanine floor, if it is to be used as a living room shall not be less than 9.5sq.m.. The aggregate area of such mezzanine floor in a building shall in no case exceed 1/2nd the plinth area of the building.