Section 59(1)(c) in The Maharashtra University of Health Sciences Act, 1998

[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

(c)The duties of the Committee shall be as follows:-

(i)to provide for proper organisation and functioning of the library documentation services and updating the stock of books;

(ii)to provide for modernisation and improvement of library and documentation services;

(iii)to recommend to the Management Council fees and other charges for the use of library services by students and others;

(iv)to prepare the annual budget and proposals for development of the library, for approval of the Management Council;

(v)to submit the annual report on the functioning of the library.

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