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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Uttar Pradesh - Subsection

Section 81(iv) in U.P. Revenue Code (Amendment) Act, 2016

(iv)in clause (d), for the words ^^varfjrh ds fgr ds fuokZiu the words ^^varjd ds fgr dh lekfIr shall be substituted.