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[Cites 0, Cited by 0] [Section 289(1)] [Section 289] [Entire Act]

Union of India - Subsection

Section 289(1)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)Executive Branch. - Sailors of the Seaman, Communication and Naval Airman Branches (other than sailors of the Naval Airman Branch who have been transferred to Aircraft Mechanician Branch).