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State of Punjab - Section

Section 53 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

53. Commencement and termination of leave.

(1)The first day of an employee's leave is the working day succeeding that upon which he made over charge.
(2)The last day of an employee's leave is the working day preceding that upon which he reports his return to duty.